Smt. Saroj Kanwar vs State Of Rajasthan
2022 Latest Caselaw 5096 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3544/2022

1. Smt. Saroj Kanwar W/o Bhawani Singh, Aged About 24 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

2. Smt. Sharda Devi W/o Manish Meghwal, Aged About 26 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

3. Mahendra Singh S/o Ajamal Singh, Aged About 38 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

4. Gajendra Singh S/o Devi Singh, Aged About 30 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

5. Pratap Singh S/o Prithvi Singh, Aged About 40 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

6. Upendra Singh S/o Devi Singh, Aged About 30 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

7. Mahaveer Singh S/o Hadman Singh, Aged About 31 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

8. Dileep Singh S/o Mohan Singh, Aged About 44 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

9. Mahendra Singh S/o Fateh Singh, Aged About 38 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

10. Man Singh S/o Prithvi Singh, Aged About 38 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

11. Mangi Lal S/o Moti Ram Soni, Aged About 39 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

12. Pawan S/o Badri Maharaj, Aged About 25 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

13. Raju Singh S/o Ajmal Singh, Aged About 40 Years,

(2 of 3) [CW-3544/2022]

Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

14. Jait Singh S/o Lal Singh, Aged About 50 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

15. Kalpna W/o Upendra Singh, Aged About 30 Years, Resident Of Village Girajsar, Tehsil Kolayat, District Bikaner.

----Petitioners Versus

1. State Of Rajasthan, Through The Secretary, Revenue Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Secretary, Colonization Department, Govt. Of Rajasthan, Secretariat, Jaipur.

3. The Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Jaipur.

4. Union Of India, Through The Director General Of Forest, Ministry Of Environment And Forest, New Delhi.

5. The Regional Principal Chief Conservator Of Forest (Central), New Delhi.

6. Divisional Chief Conservator Forest, Bikaner.

7. Deputy Forest Conservator, Bikaner.

8. The Commissioner Colonization, Bikaner.

9. Additional Commissioner Colonization, Bikaner.

10. The District Collector, Bikaner.

11. Deputy Commissioner Colonization, Bikaner.

12. Tehsildar, Colonization, Gajner Headquarter Kolayat, District Bikaner.

----Respondents

For Petitioner(s) : Mr. A.R.Godara

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/04/2022

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Learned counsel for the petitioners has submitted that he

wants to withdraw this writ petition with liberty to the petitioners

to file a fresh writ petition, if occasion so arises.

Accordingly, this writ petition is dismissed as withdrawn with

the liberty prayed for.

Stay petition is also dismissed.

(VIJAY BISHNOI),J

29-AjaySingh/-

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