Citation : 2022 Latest Caselaw 5079 Raj
Judgement Date : 4 April, 2022
(1 of 1) [CRLMA-18/2022]
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Misc. Appli No. 18/2022
Jograj Singh
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. RS Gill For Respondent(s) : Ms. Anita Gehlot, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
04/04/2022
List this matter tomorrow i.e. on 05.04.2022, as prayed.
(MANOJ KUMAR GARG),J 84-MS/-
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