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Rewat Ram vs State Of Rajasthan
2022 Latest Caselaw 5071 Raj

Citation : 2022 Latest Caselaw 5071 Raj
Judgement Date : 4 April, 2022

Rajasthan High Court - Jodhpur
Rewat Ram vs State Of Rajasthan on 4 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 657/2021

Rewat Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. Sunil Beniwal, AAG Mr. Sajjan Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/04/2022

The application (IA No.1/22) preferred on behalf of

respondent No.4 for early listing of the writ petition is considered

and allowed.

List the matter for admission on 18.04.2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J 104-mohit/-

(D.B. SAW/343/2021 has been filed in this matter. Please refer the same for further orders)

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