State Of Rajasthan vs Champakmal
2022 Latest Caselaw 5068 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11930/2021

State Of Rajasthan

----Petitioner Versus Champakmal

----Respondent

For Petitioner(s) : Mr. Talat Bari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/04/2022

Issue notice to the respondent No.1 only, returnable on

28.04.2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

Record of the court below be summoned. Requisition of the

record be also given 'dasti' to the learned counsel for the

petitioner.

(VIJAY BISHNOI),J

3-AjaySingh/-

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