Gulam Shah vs Smt. Kausumbi
2022 Latest Caselaw 5065 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17458/2021

Gulam Shah

----Petitioner Versus Smt. Kausumbi

----Respondent

For Petitioner(s) : Mr. Vijay Kumar Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/04/2022

Issue notice to the respondents returnable on 19.05.2022

and be given 'dasti' to the learned counsel for the petitioner for

service.

Record of the court below be summoned. Requisition of the

record be also given 'dasti' to the learned counsel for the

petitioner.

(VIJAY BISHNOI),J

8-AjaySingh/-

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