Chandraveer Singh vs Bank Of Baroda
2022 Latest Caselaw 5064 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 144/2022

Chandraveer Singh S/o Ganpat Singh, Aged About 42 Years, Resident Of Plot No. 18, Bhaksar Mohalla, Jaisalmer.

----Petitioner Versus Bank Of Baroda, Gandhi Chowk, Jaisalmer-345001 Through Its Branch Manager.

----Respondent

For Petitioner(s) : Mr. M.S. Purohit (through V.C.)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/04/2022

The application (Inward No.01/22) preferred on behalf of the

petitioner seeking withdrawal of the writ petition with liberty to

the petitioner to file a fresh writ petition, if occasion so arises, is

considered and allowed.

Accordingly, this writ petition is dismissed as withdrawn with

the liberty sought for.

Stay petition is also dismissed.

(VIJAY BISHNOI),J

190-AjaySingh/-

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