Union Of India vs State Of Rajasthan
2022 Latest Caselaw 5054 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17080/2021

Union Of India

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R.D. Rastogi, ASG with Mr. B.P.

Bohra, Sr. CGPC, Mr. C.S. Sinha For Respondent(s) : Mr. Rajesh Joshi, Sr. Advocate assisted by Ms. Kamini Joshi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/04/2022

List on 28.4.2022, as prayed.

(VIJAY BISHNOI),J

152-msrathore/-

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