Jalam Singh vs State Of Rajasthan
2022 Latest Caselaw 4973 Raj

(1 of 1) [CRLMB-4126/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4126/2022

Jalam Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. RS Chundawat For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2022

Learned Public Prosecutor is directed to call for the case

diary from the concerned Police Station.

Put up after two weeks, as prayed.

(MANOJ KUMAR GARG),J 98-MS/-

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