Pappu Khan vs State Of Rajasthan
2022 Latest Caselaw 4972 Raj

(1 of 1) [CRLMB-4135/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4135/2022

Pappu Khan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Dhirendra Singh, Sr. Adv. assisted by Ms. Priyanka Borana For Respondent(s) : Ms. Anita Gehlot, PP For Complainant : Mr. Aziz Khan

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2022

Learned Public Prosecutor is directed to call for the case

diary from the concerned Police Station.

Put up after one week, as prayed.

(MANOJ KUMAR GARG),J 101-MS/-

Powered by TCPDF (www.tcpdf.org)