The Project Director, R.S.R.D. ... vs Harish Gaurav
2022 Latest Caselaw 4971 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1594/2019

The Project Director, R.s.r.d. Corp. Limited

----Appellant Versus Harish Gaurav

----Respondent

For Appellant(s) : Mr. Uttam Khan for Mr. Ankur Mathur For Respondent(s) : Mr. Pooshan for Mr. BP Bohra

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/04/2022

List the matter on 20.05.2022, as prayed.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 37-mohit/-

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