V. Inspire Facility Management ... vs Union Of India
2022 Latest Caselaw 4949 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 449/2022

V. Inspire Facility Management Private Limited

----Appellant Versus Union Of India

----Respondent

For Appellant(s) : Mr. Manoj Bhandari, Senior Advocate assisted by Mr. Akshat Verma

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/04/2022

Issue notice. Issue notice of stay application also, returnable

on 06.05.2022 and be given 'dasti' to the learned counsel for the

appellant for service.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

12-AjaySingh/-

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