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Geeta Rani vs Chandra Prakash Gehlot
2022 Latest Caselaw 4948 Raj

Citation : 2022 Latest Caselaw 4948 Raj
Judgement Date : 1 April, 2022

Rajasthan High Court - Jodhpur
Geeta Rani vs Chandra Prakash Gehlot on 1 April, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 450/2022

Geeta Rani

----Appellant Versus Chandra Prakash Gehlot

----Respondent

For Appellant(s) : Mr. R.S. Choudhary Mr. J.K. Suthar

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/04/2022

Issue notice of the appeal as also of the stay application to

the respondent No.1 only, returnable on 06.05.2022 and be given

'dasti' to the learned counsel for the appellant for service.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

13-AjaySingh/-

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