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Hindustan Zinc Limited vs State Of Rajasthan
2022 Latest Caselaw 4946 Raj

Citation : 2022 Latest Caselaw 4946 Raj
Judgement Date : 1 April, 2022

Rajasthan High Court - Jodhpur
Hindustan Zinc Limited vs State Of Rajasthan on 1 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4128/2022

Hindustan Zinc Limited

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Akhilesh Rajpurohit For Respondent(s) : Mr. Sandeep Shah, AAG assisted by Mr. Abhimanyu Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/04/2022

Mr. Sandeep Shah, AAG is appearing on behalf of some of

the respondents as cavetor. He prays for some time to complete

his instructions. Time prayed for is granted.

List on 08.04.2022.

(VIJAY BISHNOI),J

42-AjaySingh/-

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