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Bhanu Prakash Manju vs Director, Social Justice And ...
2022 Latest Caselaw 4942 Raj

Citation : 2022 Latest Caselaw 4942 Raj
Judgement Date : 1 April, 2022

Rajasthan High Court - Jodhpur
Bhanu Prakash Manju vs Director, Social Justice And ... on 1 April, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6146/2019

Bhanu Prakash Manju

----Petitioner Versus Director, Social Justice And Empowerment Department Jaipur

----Respondent

For Petitioner(s) : Mr. S. K. Maru.

HON'BLE MS. JUSTICE REKHA BORANA

Order

01/04/2022

Learned counsel for the petitioner is directed to serve a copy

of the writ petition on Mr. Anil Gaur, AAG who regularly appears for

the Department.

Learned counsel for the petitioner submits that the present

matter is covered by the judgment passed in D.B. Civil Writ

Petition No. 2963/2007; Gopal Kumawat v. The State of

Rajasthan & Ors. decided on 29.07.2015.

Mr. Gaur, AAG may seek his instructions and file reply

thereafter.

List the matter on 21.04.2022.

(REKHA BORANA),J 2-Sachin/-

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