Damodar Prasad Jangid S/O Late ... vs State Of Rajasthan
2022 Latest Caselaw 3465 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 197/2022

                                   Damodar Prasad Jangid S/o Late Shri Suva Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vishram Prajapati For Respondent(s) : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

29/04/2022

It is contended by learned Assistant Government Advocate

that reply has been filed.

Office is directed to place the same on record.

List this matter after one week.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /15

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