Imran @ Babu Son Of Shri Mohammad ... vs State Of Rajasthan
2022 Latest Caselaw 3464 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 7/2022

                                     Imran @ Babu Son Of Shri Mohammad Ayub @ Guddu Aabbasi,
                                     and Ors.
                                                                                                    ----Appellants
                                                                      Versus
                                   State Of Rajasthan, Through The P.p
                                                                                                   ----Respondent

For Appellant(s) : Mr. Mohd Zuber for Mr. Gopal Gupta For Respondent(s) : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

29/04/2022

The matter comes up on an application filed by the applicant

seeking converting the present D.B. Criminal Appeal into S.B.

Criminal Appeal.

Accordingly, application is allowed. For the purpose of

statistics, present D.B. Criminal Appeal stands disposed.

Office is directed to register the same as S.B. Criminal

Appeal.

Office to proceed.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /7

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