Assistant Commissioner vs M/S Raj Food Stores
2022 Latest Caselaw 3461 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                          D.B. Sales Tax Revision / Reference No. 41/2019

                                   1.       Assistant Commissioner, Circle-B, Alwar.
                                   2.       Appellate Authority, Commercial Taxes, Alwar.
                                                                                                    ----Petitioners
                                                                      Versus
                                   M/s Raj Food Stores, Alwar.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sheetanshu Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

29/04/2022

Counsel for the petitioner wants to withdraw the present

Sales Tax Revision / Reference as it is contended that non-

petitioner has opted Amnesty Scheme.

Accordingly, present Sales Tax Revision / Reference is

dismissed as withdrawn.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /21

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