Mahendra Yadav vs Bhagvan Devi
2022 Latest Caselaw 3379 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil First Appeal No. 680/2004

                                   1.       Mahendra Yadav S/o Late Shri Ghasiram Yadav, R/o 308,
                                            Arya Nagar, Jaipur
                                   2.       Smt. Uma Yadav W/o Late Shri Ram Singh Yadav, R/o
                                            S.r.-1, Jda Shopping Centre, Bajaj Nagar, Jaipur
                                                                                                      ----Appellants
                                                                       Versus
                                   1.       Bhagwan Devi W/o Late Shri Krishan Sharan Sharma, R/o
                                            Govind Devji Ka Mandir, Mahal Chowk, Alwar
                                   2.       Bijendra Sharma S/o Late Shri Krishan Sharan Sharma,
                                            R/o Sethi Colony, Jaipur
                                                                                                    ----Respondents

For Appellant(s) : Mr. M.M. Ranjan senior counsel assisted by Mr. Amar Pareek For Respondent(s) : Mr. R.K. Mathur senior counsel assisted by Mr. Aditya Kiran Mathur

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

27/04/2022

Arguments heard and concluded.

Judgment is reserved.

(SUDESH BANSAL),J

ANIL SHARMA/77

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