Indrajeet S/O Revadilal Gurjar vs State Of Rajasthan
2022 Latest Caselaw 3373 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                            14483/2021

                                   Indrajeet S/o Revadilal Gurjar
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/04/2022

The second bail application was rejected by this Court as the

Child in Court statement has levelled specific allegation against

the present petitioner.

No one has put in appearance on behalf of the petitioner.

List this matter in the month of July, 2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /15

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