Ramniwas @ Tinku S/O Kanhaiya Lal vs State Of Rajasthan
2022 Latest Caselaw 3372 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15371/2021

                                   Ramniwas @ Tinku S/o Kanhaiya Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Amit Dadhich For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/04/2022

Time is sought on behalf of the petitioner.

List this matter in the month of July, 2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /17

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