Bhanwar Lal vs Lallu Lal And Others
2022 Latest Caselaw 3342 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 168/2010

                                    Bhanwar Lal
                                                                                                       ----Appellant
                                                                        Versus
                                    Lallu Lal And Others
                                                                                                     ----Respondent

For Appellant(s) : Mr. M. K. Jain For Respondent(s) : Mr. Amit Jindal

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

26/04/2022

Arguments made by learned counsel for both parties have

concluded.

Closed for judgment.

However, counsel for parties may submit their written

submissions in brief along with the case law within a period of

three days.

(SUDESH BANSAL),J

Pooja /92

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