Suresh S/O Ramchandra vs State Of Rajasthan
2022 Latest Caselaw 3339 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous Second Bail Application No.
                                                            1058/2022

                                   Suresh S/o Ramchandra
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Devanshu Sharma For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/04/2022

Registrar (Judicial) is directed to call for the present status

report from the concerned Court for the reason as to why charges

have not been framed still.

List this matter in the month of July, 2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /29

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