Zubair S/O Shri Hakam vs State Of Rajasthan
2022 Latest Caselaw 3338 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             2592/2022

                                   Zubair S/o Shri Hakam
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sudesh Kumar Saini For State : Mr. Sher Singh Mahla,PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/04/2022

This Court vide order dated 28.06.2021 directed the trial

Court to expedite the recording of statement of prosecutrix but

the statement of prosecutrix has not been recorded so far.

Registrar (Judicial) is directed to call for the explanation of

the concerned Court as to why statement of prosecutrix has not

been recorded so far.

List this matter in the month of July, 2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /42

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