Ashish S/O Sh. Ram Gilas @ Bumbi vs State Of Rajasthan
2022 Latest Caselaw 3335 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             2562/2022

                                   Ashish S/o Sh. Ram Gilas @ Bumbi
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Third Bail Application No. 2563/2022 Vimal S/o Sh. Ramesh Chand

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Neeraj Joshi For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/04/2022

List these matters on 11.05.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /40-41

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