Rajasthan High Court
Ajay Kumawat S/O Pema Ram Kumawat vs The State Of Rajasthan on 26 April, 2022
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14740/2021
1. Ajay Kumawat S/o Pema Ram Kumawat, Aged About 25
Years, R/o Tarawali Dhani, Tehsil Kishangarh Renwal,
District Jaipur, Rajasthan.
2. Mohan Lal Jat S/o Rameshwar Prasad Jat, Aged About 25
Years, R/o Vp Gathwari, Tehsil Jamwaramgarh, District
Jaipur, Rajasthan.
3. Mukesh Kumar S/o Bhanwar Lal Rulaniya, Aged About 27
Years, R/o Vpo Bhadwa, Tehsil Kishangarh Renwal,
District Jaipur, Rajasthan.
4. Kalu Ram Sharma S/o Gopi Ram Sharma, Aged About 27
Years, R/o Village Biharipura, Post Chandrana, Tehsil And
District Dausa, Rajasthan.
5. Jitendra Mund S/o Kheenva Ram, Aged About 25 Years,
R/o Muwana, Tehsil Nawa, District Nagaur, Rajasthan.
6. Devkaran S/o Baksha Ram, Aged About 25 Years, R/o
Jasnagar, Merta City, District Nagaur, Rajasthan.
7. Ram Narayan Dudhwal S/o Bhairu Ram Dudhwal, Aged
About 31 Years, R/o Vpo Bhainslana, Tehsil Kishangarh
Renwal, District Jaipur, Rajasthan.
8. Banwari Lal Jat S/o Heera Ram Jat, Aged About 26 Years,
R/o Vpo Takiya, Minda, Tehsil Nawa, District Nagaur,
Rajasthan.
9. Surendra Kumar Choudhary S/o Heera Lal, Aged About 26
Years, R/o Pipliwali Dhani, Hingonia, Tehsil Phulera,
District Jaipur, Rajasthan.
10. Suman Jat D/o Govind Ram Haritwal, Aged About 23
Years, R/o Vpo Singod Khurd, Ward No. 10, Tehsil Chomu,
District Jaipur, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Through Its Secretary,
Agriculture Management Institute Building, Durgapura,
Jaipur, Rajasthan.
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----Respondents
Connected With
S.B. Civil Writ Petition No. 14496/2021
1. Mohit Yadav Son Of Shri Rooda Ram Yadav, Aged About
23 Years, Resident Of Village Chak Manoharpur, Post
Devkaharwada, Tehsil Amer, District Jaipur (Raj.)
2. Anita Yadav Daughter Of Shri Badri Narayan Yadav, Aged
About 25 Years, Resident Of Village Nopura, Post Hasteda,
Tehsil Chomu, District Jaipur (Raj.)
3. Kailash Yadav Son Of Shri Hari Ram Yadav, Aged About 27
Years, Resident Of Village And Post Dhoblai Govindgarh,
Tehsil Chomu, District Jaipur (Raj.)
4. Ms. Beena Yadav Daughter Of Shri Gopal Lal Yadav, Aged
About 23 Years, Resident Of Village Ugariyawas, Post
Govindgarh, Tehsil Chomu, District Jaipur (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Director, Agriculture
Department, Agriculture Directorate, Rajasthan, Jaipur.
2. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
3. President, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
----Respondents
S.B. Civil Writ Petition No. 14507/2021
1. Prakash Chand Yadav Son Of Shri Gyarsi Lal Yadav, Aged
About 26 Years, Resident Of Dhani Nadi Khuni, Village
And Post Arniya Via Mahroli, Tehsil Sri Madhopur, District
Sikar (Raj.)
2. Umesh Yadav Son Of Shri Pappu Ram Yadav, Aged About
24 Years, Resident Of Village Devthala Niwana Via Etawa
Bhopji, Tehsil Chomu, District Jaipur (Raj.)
3. Vishnu Singh Son Of Shri Hajari Lal, Aged About 26 Years,
Resident Of Village And Post Dhourmui, Tehsil And District
Bharatpur (Raj.)
4. Devraj Son Of Shri Dauli, Aged About 23 Years, Resident
Of Village Jhalatala, Post Moloni, Tehsil Weir, District
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Bharatpur (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Director, Agriculture
Department, Agriculture Directorate, Rajasthan, Jaipur.
2. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
3. President, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
----Respondents
S.B. Civil Writ Petition No. 14594/2021
1. Sunil Kumar Gill Son Of Ram Niwas Gill, Aged About 22
Years, Residing At House Number 50, Ward Number 15
Sarpalwar Johar, Hanumangarh Town, Hanumangarh,
Rajasthan 335512.
2. Trilok Kumar Sharma Son Of Shankarlal Sharma, Aged
About 25 Years, Resident Of Nadiyake Dhani Didwana,
Dausa, Rajasthan 303511.
----Petitioners
Versus
Rajasthan Staff Selection Board, Through Its Secretary,
Agriculture Management Institute Building, Durgapura, Jaipur,
Rajasthan.
----Respondent
S.B. Civil Writ Petition No. 14641/2021
Smt. Suman Dudi D/o Shri Jeevanram Dudi Wife Of Shri Rajpal
Dudhwal, Aged About 27 Years, Resident Of Manihari Khatwadi
Kalan, Jaipur.
----Petitioner
Versus
1. Rajasthan Staff Selection Board, Through Its Chairman,
State Institute Of Agriculture Management Premises, Tonk
Road, Durgapura, Jaipur.
2. State Of Rajasthan, State Through Its Principal Secretary,
Agriculture Department, Government Of Rajasthan,
Government Secretariat, Jaipur.
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----Respondents
S.B. Civil Writ Petition No. 14735/2021
Narayan Jat S/o Shri Ramdev Jat, Aged About 22 Years, Resident
Of Village And Post - Mandolai, Tehsil - Todaraisingh, District -
Tonk Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Chief Secretary, Secretariat,
Jaipur Rajasthan.
2. Chairman, Rajasthan, Staff Selection Board, Durgapura,
Jaipur.
----Respondents
S.B. Civil Writ Petition No. 14770/2021
Jeetendra Gurjar S/o Shri Bhagwan Singh, Aged About 24 Years,
Resident Of Vill- Sultanpura, The- Mahwa, District Dausa,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Chief Secretary, Secretariat,
Jaipur Rajasthan.
2. Chairman, Rajasthan Staff Selection Board, Durgapura
Jaipur.
----Respondents
S.B. Civil Writ Petition No. 14776/2021
1. Anil Kumar Meena S/o Shri Bhur Singh Meena, Aged
About 27 Years, Resident Of 503 Patti Mohalla, Nangal
Sherpur, Todabhim Karauli, Rajasthan.
2. Pankesh Kumar Meena S/o Sri Ram Kishan Meena, Aged
About 30 Years, Resident Of Vill- Gundlai, Post-
Mokhampura, Teh-Chhipabarod, Baran, Rajasthan.
3. Ramavtar Meena S/o Shri Heera Lal Meena, Aged About
22 Years, Resident Of Vill- Bheeya, Tehsil - K Patan,
District- Bundi, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Chief Secretary, Secretariat,
Jaipur Rajasthan.
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2. Chairman, Rajasthan Staff Selection Board, Durgapura,
Jaipur.
----Respondents
S.B. Civil Writ Petition No. 14880/2021
1. Suresh Kumar Yadav Son Of Shri Ram Chandra Yadav,
Aged About 29 Years, Resident Of Village Jalim Singh Ka
Bas Via Kaladera, Post Sandasar, Tehsil Chomu, District
Jaipur (Raj.)
2. Chetan Kumar Yadav Son Of Shri Sitaram Yadav, Aged
About 27 Years, Resident Of Village Sunderpura, Post
Ramjipura Kalan, Tehsil Kishangarh Renwal, District Jaipur
(Raj.)
3. Ajay Kumar Yadav Son Of Shri Gopal Lal Yadav, Aged
About 24 Years, Resident Of Village Ugariyawas Via
Govindgarh, Tehsil Chomu, District Jaipur (Raj.)
4. Suresh Kumar Yadav Son Of Shri Radhey Shyam Yadav,
Aged About 24 Years, Resident Of Village And Post Alsisar,
Tehsil Chomu, District Jaipur (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Director, Agriculture
Department, Agriculture Directorate, Rajasthan, Jaipur.
2. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
3. President, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
----Respondents
S.B. Civil Writ Petition No. 14951/2021
Ravendar Kumar Son Of Shri Jhabarmal, Aged About 18 Years,
Resident Of Dhani Gopinath Ji Ki, Village And Post Jalpali, District
Sikar (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Agriculture
Department, Agriculture Directorate, Rajasthan, Jaipur.
2. Secretary, Rajasthan Subordinate And Ministerial Service
(6 of 20) [CW-14740/2021]
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
3. President, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
----Respondents
S.B. Civil Writ Petition No. 15020/2021
1. Nag Raj Son Of Shri Jeeva Ram, Aged About 25 Years,
Resident Of Bera Luharo Wala, Village Guda Jatan, Post
Mandigarh, Tehsil Desuri, District Pali (Raj.)
2. Neel Kamal Patidar Son Of Shri Kanwar Lal Patidar, Aged
About 25 Years, Resident Of Village And Post Karanpur,
Tehsil Vallabh Nagar, District Udaipur (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Director, Agriculture
Department, Agriculture Directorate, Rajasthan, Jaipur.
2. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
3. President, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
----Respondents
S.B. Civil Writ Petition No. 15046/2021
Satyanarayan Choudhary S/o Shri Kailash Chand Jat, Aged About
24 Years, Resident Of Vill- Banthali, Teh- Dooni, District Tonk,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Chief Secretary, Secretariat,
Jaipur Rajasthan.
2. President Rajasthan, Staff Selection Board, Durgapura,
Jaipur.
----Respondents
S.B. Civil Writ Petition No. 15080/2021
Dashrath Choudhary S/o Shri Kishan Lal Choudhary, Aged About
22 Years, Resident Of Village- Rampura Bas Ganwar Malpura,
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Tonk, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Chief Secretary, Secretariat,
Jaipur Rajasthan.
2. Chairman, Rajasthan Staff Selection Baord, Durgapura,
Jaipur.
----Respondents
S.B. Civil Writ Petition No. 15098/2021
Karamchand Choudhary S/o Shri Umrav Choudhary, Aged About
21 Years, Resident Of Village - Kalihardiyan, Morla, Malpura,
Tonk, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Chief Secretary, Secretariat,
Jaipur Rajasthan.
2. Chairman, Rajasthan, Staff Selection Board, Durgapura,
Jaipur.
----Respondents
S.B. Civil Writ Petition No. 15099/2021
Naresh Kumar Meena S/o Shri Janki Lal Meena, Aged About 26
Years, Resident Of Vill - Guwari, Post- Bhairupura Ojha, Tehsil
And District - Bundi, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Chief Secretary, Secretariat,
Jaipur Rajasthan.
2. President, Rajasthan, Staff Selection Board, Durgapura,
Jaipur.
----Respondents
S.B. Civil Writ Petition No. 15172/2021
Madhu Kumari Jakhar D/o Pitha Ram Jakhar, Aged About 27
Years, R/o Vpo Mundiya Garh Tehsil Kishangarh Renwal, District
Jaipur (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Department Of Agriculture, Room No.
(8 of 20) [CW-14740/2021]
4224, Government Secretariat, Jaipur Through Its
Principal Secretary.
2. Rajasthan Subordinate And Ministerial Service Selection
Board, State Agriculture Management Institute Premises,
Through Its Secretary, Durgapura, District Jaipur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 15234/2021
1. Harphool Yadav S/o Shri Satyanarayan Yadav, Aged About
26 Years, R/o Village Kolwa, Post Mundrav, Tehsil
Shrimadupur, Sikar (Raj.)
2. Sukhvendra Singh S/o Shri Gareebram Meena, Aged
About 29 Years, R/o Village Kuhuvani, Post Singorai,
District Dholpur (Raj.)
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Govt. Of Rajasthan, Secretariat, Rajasthan,
Jaipur.
2. The Director, Department Of Agriculture, Govt. Of
Rajasthan, Jaipur (Raj.)
3. Rajasthan Staff Selection Board, Through Its Secretary,
State Institute Of Agriculture Management Premises,
Durgapura, Rajasthan, Jaipur- 302018
----Respondents
S.B. Civil Writ Petition No. 15255/2021
1. Hari Ram S/o Shri Jeevan Ram, Aged About 30 Years, V.
Badwa Ki Dhani, Basari, Po Posana, Tehsil Udaipurwati,
District Jhunjhunu (Raj.)
2. Ratan Lal Gurjar S/o Gopal Lal Gurjar, Aged About 30
Years, R/o V. Rajpura, Po Pallai, Tehsil Sarwar, District
Ajmer (Raj.)
3. Ram Kunwar Jat S/o Shri Rameshwar Prasad, Aged About
31 Years, R/o Vpo Mendwas, Tehsil Phagi, District Jaipur
(Raj.)
----Petitioners
Versus
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1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Govt. Of Rajasthan, Secretariat, Rajasthan,
Jaipur.
2. The Director, Department Of Agriculture, Govt. Of
Rajasthan, Jaipur (Raj.)
3. Rajasthan Staff Selection Board, Through Its Secretary,
State Institute Of Agriculture Management Premises,
Durgapura, Rajasthan, Jaipur-302018
----Respondents
S.B. Civil Writ Petition No. 15287/2021
1. Rekha Yadav D/o Prahlad Sahay Yadav, Aged About 23
Years, R/o Dhani- Neemdali, Village Nindola, Vpo Khejroli,
Tehsil Chomu, Village Nindola, District Jaipur (Raj.)
2. Mangal Chand Dhaka S/o Heera Lal Dhaka, Aged About
29 Years, Ro Village Ramsinghpura, Tehsil Phulera, Post
Hingoniya, Village Ramsinghpura, District Jaipur (Raj.)
3. Suresh Kumar Choudhary S/o Ramjeevan, Aged About 29
Years, R/o Village Post Palawala Jatan, Tehsil Bassi, Jaipur
(Raj.)
4. Omprakash Bharodia S/o Shri Lalu Ram Bharodia, Aged
About 26 Years, R/o Vpo Badhal, Tehsil Kishangarh
Renwal (Raj.)
5. Komal Yadav D/o Nemi Chand Yadav W/o Mahesh Kumar
Yadav, Aged About 26 Years, R/o Vpo Thodwalo Ki Dhani,
Hardrampura, Khejroli, Chomu, Jaipur (Raj.)
6. Poonam Yadav D/o Shree Mahesh Kumar W/o Vikash
Kumar, Aged About 26 Years, R/o Vpo Khejroli, Tehsil
Chomu, District Jaipur (Raj.)
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Govt. Of Rajasthan, Secretariat, Rajasthan,
Jaipur.
2. The Director, Department Of Agriculture, Govt. Of
Rajasthan, Jaipur (Raj.)
3. Rajasthan Staff Selection Board, Through Its Secretary,
State Institute Of Agriculture Management Premises,
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Durgapura, Rajasthan, Jaipur- 302018
----Respondents
S.B. Civil Writ Petition No. 15346/2021
1. Ashok Kumar Son Of Shri Mukhram Jat, Aged About 33
Years, Resident Of Village Jahidpura, Post Nangal
Panditpura, Tehsil Kotputli, District Jaipur (Raj.)
2. Rajendra Gosawami Son Of Shri Prem Singh Gosawami,
Aged About 29 Years, Resident Of Rawan Mohalla, Deeg
Gate, Kumher, District Bharatpur (Raj.)
3. Ghanshyam Kumawat Son Of Shri Ram Ratan Kumawat,
Aged About 24 Years, Resident Of War No. 10, Village
Rampuriya, Irans, District Bhilwara (Raj.)
4. Bheemraj Jat Son Of Shri Nand Lal Jat, Aged About 23
Years, Resident Of Village Danta Nilawari, Post Dudhwala,
District Bhilwara (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Director, Agriculture
Department, Agriculture Directorate, Rajasthan, Jaipur.
2. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
3. President, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
----Respondents
S.B. Civil Writ Petition No. 15378/2021
Bachhu Singh S/o Rajan Lal, Aged About 24 Years, R/o Village
Pounchhari, Post Khareta, Tehsil Hindaun City, Karauli,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary, Department
Of Agriculture, Government Secretariat, Jaipur,
Rajasthan.
2. Secretary, Rajasthan Staff Selection Board, Jaipur.
----Respondents
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S.B. Civil Writ Petition No. 153/2022
1. Dinesh Kumar Meena Son Of Shri Lal Chand Meena, Aged
About 30 Years, Resident Of Village Kacherawala, Post
Kukas, Tehsil Amer, District Jaipur (Raj.)
2. Rahul Kumar Meena Son Of Shri Ramji Lal Meena, Aged
About 22 Years, Resident Of Village Natata, Dhani
Bandhaki, Tehsil Jamwaramgarh, District Jaipur (Raj.)
3. Sunil Kumar Son Of Shri Mahaveer Prasad, Aged About 40
Years, Resident Of Village Chatarpura, Post Durana, Tehsil
And District Jhunjhunu (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through Director, Agriculture
Department, Agriculture Directorate, Rajasthan, Jaipur.
2. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
3. President, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
----Respondents
S.B. Civil Writ Petition No. 330/2022
Pawan Meena S/o Shri Khem Chand Meena, Aged About 23
Years, Resident Of Vill And Post - Hamirpur, Tehsil - Bansur,
District - Alwar, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Chief Secretary, Secretariat,
Jaipur Rajasthan.
2. President, Rajasthan, Staff Selection Board, Durgapura,
Jaipur.
----Respondents
S.B. Civil Writ Petition No. 451/2022
Sachin Kumar Rundla S/o Madan Lal, Aged About 24 Years, R/o
Village - Nalot, Tehsil - Srimadhopur, Dist.- Sikar, Raj.
----Petitioner
Versus
1. President, Rajasthan Staff Selection Board, Durgapura,
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Jaipur, Raj.
2. State Of Rajasthan, Principal Secretary, Department Of
Agriculture, Secretariat, Jaipur, Raj.
----Respondents
S.B. Civil Writ Petition No. 454/2022
1. Bhoopendra Singh Gurjar S/o Shri Vishram Singh Gurjar,
Aged About 24 Years, R/o Village And Post Paota, Tehsil
Mahwa, Distt. Dausa, Rajasthan
2. Maneesh Kumar Singhal S/o Shri Subhash Chandra
Singhal, Aged About 26 Years, R/o Village And Post Paota,
Tehsil Mahwa, Distt. Dausa, Rajasthan
3. Madho Lal Prajapat S/o Shri Heeralal Prajapat, Aged
About 26 Years, R/o Village And Post Paota, Tehsil Mahwa,
Distt. Dausa, Rajasthan
4. Dev Raj Gurjar S/o Shri Kishan Lal, Aged About 22 Years,
R/o Village Devpura Dhani, Post Maler, Distt. Tonk
(Rajasthan)
5. Satish Kumar Sharma S/o Shri Ramswaroop Sharma,
Aged About 30 Years, R/o Shiv Nagar, Dudu Road,
Malpura, Distt. Tonk
----Petitioners
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Department Of Agriculture, Government Of Rajasthan,
Secretariat, Jaipur.
2. Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Jaipur.
3. Rajasthan Staff Selection Board, Through Its Secretary,
State Institute Of Agriculture Management, Durgapura,
Jaipur.
----Respondents
S.B. Civil Writ Petition No. 550/2022
1. Ankit Meena S/o Shri Ramdayal Meena, Aged About 23
Years, Resident Of Vill- Nayagaon, Post- Hingoniya Tehsil -
K. Patan, District - Bundi, Rajasthan. Roll. No. - 539366.
2. Ramratan Meena S/o Shri Ram Narayan Meena, Aged
About 26 Years, Resident Of Vill - Banjharli, Post-
Chardana Tehsil - K. Patan, District - Bundi, Rajasthan.
Roll No. 527476.
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3. Pradeep Meena S/o Shri Jamna Shankar Meena, Aged
About 24 Years, Resident Of Vill - Balapura, Post- Kapren
Tehsil - K. Patan, District - Bundi, Rajasthan. Roll No.
532126.
----Petitioners
Versus
1. State Of Rajasthan, Through Chief Secretary, Secretariat,
Jaipur, Rajasthan.
2. Chairman, Rajasthan, Staff Selection Board, Durgapura,
Jaipur.
----Respondents
S.B. Civil Writ Petition No. 956/2022
1. Shankar Lal Yadav S/o Kana Ram Yadav, Aged About 22
Years, R/o Kabro Ka Bas, Deva Ka Bas, Badhal, District
Jaipur, Rajasthan.
2. Amar Kush S/o Man Singh, Aged About 29 Years, R/o Vpo
Kodapura, Tehsil Bayana, District Bharatpur, Rajasthan.
3. Pushkar Singh S/o Charan Singh, Aged About 23 Years,
R/o Vpo Veerampura, Tehsil Bayana, District Bharatpur,
Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Through Its Secretary,
Agriculture Management Institute Building, Durgapura,
Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 1640/2022
1. Maya Sharma D/o Mohan Lal Sharma, Aged About 22
Years, R/o Jaisinghpura, Tehsil Chomu, District Jaipur,
Rajasthan.
2. Kamlesh Sharma S/o Mohan Lal Sharma, Aged About 19
Years, R/o Jaisingpura, Tehsil Chomu, District Jaipur,
Rajasthan.
3. Banwari Lal Meena S/o Hans Kumar Meena, Aged About
23 Years, R/o Vpo Gambhira, Tehsil Nainwa, District
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Bundi, Rajasthan.
4. Bahadur Singh Meena S/o Hans Kumar Meena, Aged
About 24 Years, R/o Vpo Gambhira, Tehsil Nainwa, District
Bundi, Rajasthan.
5. Sugna Lal Regar S/o Rama Lal Regar, Aged About 18
Years, R/o Village Bandha Ka Khera, Tehsil Hindoli,
District Bundi, Rajasthan.
6. Manish Kumar Khatana S/o Ram Lal Khatana, Aged About
25 Years, R/o Chandsinghpura, Post Dooni, Tehsil Dooni
District Tonk, Rajasthan.
7. Nathu Singh Daroga S/o Nand Kishor Daroga, Aged About
21 Years, R/o New Colony, Vpo Dabardumba,tehsil
Todaraisingh District Tonk, Rajasthan.
8. Praveen Kumar Sharma S/o Santosh Kumar Sharma,
Aged About 23 Years, R/o Vpo Harsana, Tehsil
Lachhmangarh, District Alwar, Rajasthan.
9. Mahima Kasana D/o Sitaram Kasana, Aged About 20
Years, R/o Village And Post Bawanpara, Tehsil Sikray,
District Dausa, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Through Its Secretary,
Agriculture Management Institute Building, Durgapura,
Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 4250/2022
Rajesh Kumawat Son Of Shri Ram Narayan Kumawat, Aged
About 23 Years, Resident Of Morwalon Ki Dhani, Jobner, Jaipur
(Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Agriculture
Department, Agriculture Directorate, Rajasthan, Jaipur.
2. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
(15 of 20) [CW-14740/2021]
3. President, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan State Agriculture Managing
Institution Campus, Durgapura, Jaipur (Raj.)
----Respondents
S.B. Civil Writ Petition No. 5658/2022
Om Singh Shekhawat S/o Shri Mal Singh Shekhawat, Aged
About 42 Years, R/o Village And Post Alisar Via Kaladera, Tehsil
Chomu, Asalpur, District Jaipur, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Through Its Secretary,
Agriculture Management Institute Building, Durgapura,
Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 4644/2022
1. Sunil Yadav S/o Bhanwar Lal Yadav, Aged About 26
Years, R/o Village Kishorpura, Post Karansar, Via
Kishangarh Renwal, District Jaipur, Rajasthan.
2. Mahesh Kumar Yadav S/o Prabhu Dayal Yadav, Aged
About 25 Years, R/o Village Kishorpura, Post Karansar,
Tehsil Kishangarh Renwal, District Jaipur, Rajasthan.
3. Deepak Kumar Saini S/o Prahalad Sahay Saini, Aged
About 24 Years, R/o Dhani Khariyabad, Village Khejroli,
Tehsil Chomu, District Jaipur, Rajasthan.
4. Devendra Yadav S/o Radha Kishan Yadav, Aged About
22 Years, R/o Village Arniya Neel, Post Mendwas, Tehsil
And District Tonk, Rajasthan.
5. Abhishek Choudhary S/o Rajendra Choudhary, Aged
About 20 Years, R/o Village Amarpura, Post Raselli,
Tehsil Mozambad, District Jaipur, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary And
(16 of 20) [CW-14740/2021]
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Through Its
Secretary, Agriculture Management Institute Building,
Durgapura, Jaipur, Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 4374/2022
1. Raj Kumar Bunkar S/o Sharwan Lal Bunkar, Aged
About 23 Years, R/o Bunkaro Ka Mohalla, Tehsil Amer,
Kant, Jaipur, Rajasthan.
2. Raj Kumar Sharma S/o Kunj Vihari Sharma, Aged
About 28 Years, R/o Teacher Colony, Kiri Bari, Tehsil
Bari, District Dholpur, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Through Its
Secretary, Agriculture Management Institute Building,
Durgapura, Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 4693/2022
Laxman Kantiya S/o Bhura Ram Kantiya, Aged About 20
Years, R/o Ward No. 03, Jhajhu Bas, Kolayat, District Bikaner,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Through Its
Secretary, Agriculture Management Institute Building,
Durgapura, Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 5269/2022
(17 of 20) [CW-14740/2021]
1. Manoj Kumar Sonwal S/o Harnath Mal Sonwal, Aged
About 24 Years, R/o Vpo Khora Ladkhani, Vaya
Ghatwari, Tehsil Shahpura, District Jaipur, Rajasthan.
2. Suresh Kumar Nehara S/o Bhairu Lal Jat, Aged About
23 Years, R/o Village Bobari, Post Bobari, Via Gathwari,
Tehsil Jamwaramgarh, District Jaipur, Rajasthan.
3. Suman Devi D/o Jagadsih Prasad Dadarwal, Aged
About 30 Years, R/o Vpo Nangal Bhadra, Via
Udaipuriya, Tehsil Chomu, District Jaipur, Rajasthan.
4. Sanwar Mal Yadav S/o Shankar Lal Yadav, Aged About
24 Years, R/o Ganesh Baba Ki Dhani, Yadav Khera,
Kanipura, Jaipur, Rajasthan.
5. Naresh S/o Deda Ram, Aged About 21 Years, R/o Vpo
Shiv, District Barmer, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Through Its
Secretary, Agriculture Management Institute Building,
Durgapura, Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 5495/2022
1. Ajeet Singh S/o Badan Singh, Aged About 30 Years,
R/o Vpo Naksonda, Tehsil Bari, District Dholpur,
Rajasthan.
2. Rajkumar Yadav S/o Shrawan Lal Yadav, Aged About
27 Years, R/o Laxmpura, Khari Milak, Jaipur,
Rajasthan.
3. Rahul S/o Jawahar Lal, Aged About 20 Years, R/o Vpo
Muklawa, Tehsil Raisnghnagar, District Sriganganagar,
Rajasthan.
4. Karni Singh Rajput S/o Mansukh Singh, Aged About 30
Years, R/o Vpo Rodu, Tehsil Ladnun, District Nagaur,
Rajasthan.
5. Mithlesh Singh S/o Jalam Singh, Aged About 29 Years,
R/o Vpo Dhandoli, Via Besroli, Teshil Makrana, District
(18 of 20) [CW-14740/2021]
Nagaur, Rajasthan.
6. Aman Meena S/o Ram Lal Meena, Aged About 22
Years, R/o Village Brijlya, Post Khajuri, Tehsil Kanwas,
District Kota, Rajasthan.
7. Indraraj Meena S/o Ram Charan Meena, Aged About
30 Years, R/o Village Devpura, Mirzpur, Baran,
Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Through Its
Secretary, Agriculture Management Institute Building,
Durgapura, Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 5737/2022
1. Arjun Lal Kumawat S/o Ramswaroop Kumawat, Aged
About 29 Years, R/o Near Power House, Gedaron Ki
Dhani, Jobner Road, Asalpur, District Jaipur,
Rajasthan.
2. Ajeet Singh S/o Madan Singh, Aged About 30 Years,
R/o Dhani Mayana, Village Rajnota, Tehsil Kotputli,
District Jaipur, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant Krishi
Bhawan, Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Through Its
Secretary, Agriculture Management Institute Building,
Durgapura, Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 5693/2022
1. Kiran Patidar D/o Raman Lal Patidar, Aged About 34
(19 of 20) [CW-14740/2021]
Years, R/o Vpo Bagidora, District Banswara,
Rajasthan.
2. Kulmeet S/o Mahender, Aged About 27 Years, R/o
Ward No. 3, Netewala, District Sriganganagar,
Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary And
Commissioner, Department Of Agriculture, Pant
Krishi Bhawan, Rajasthan, Jaipur.
2. Rajasthan Staff Selection Board, Through Its
Secretary, Agriculture Management Institute
Building, Durgapura, Jaipur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Ram Pratap Saini.
Mr. Aamir Khan.
Mr. Giriraj Rajoria.
Ms. Komal Giri Goswami with
Mr. Bajrang Sepad.
Mr. Akhil Simlote with
Mr. Dikshant Jain & Mr. Akshay
Sharma.
Ms. Shobha Sharma for Mr. Sunil
Kumar Jain.
Mr. Prabhansh Sharma.
Mr. Ashok Bansal.
Mr. S.S. Solanki.
Mr. S.R. Choudhary.
Mr. Vigyan Shah with
Mr. Akshat Gupta.
Mr. Devi Singh Choudhary.
For Respondent(s) : Mr. Rajesh Maharshi, AAG.
Mr. Nalin G. Narain, AGC.
Mr. Narendra Singh Choudhary.
Mr. Amit Lubhaya.
Mr. Nikhil Pal Singh.
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
(20 of 20) [CW-14740/2021]
26/04/2022
Counsel for the respondents submitted that the issue
involved in these writ petitions has been considered and decided
by a Co-ordinate Bench of this court at Principal seat Jodhpur in
the matter of Phoosgir & Ors. Vs. State of Rajasthan & Ors.
(S.B. Civil Writ Petition No.17265/2021 along with other
connected matters) decided on 23.03.2022 and while dismissing
the writ petitions observed as under:-
"In view of above factual & legal position,
wherein the expert committee, after
considering the objections raised by the
candidates, based on the relevant material,
has made a decision regarding change in
the answer as indicated in the preliminary
answer key / maintaining the answer /
deleting the question, for lack of any
creditable challenge / glaring mistake
falling within the parameters as laid down
by the Hon'ble Supreme Court and Division
Bench of this Court, no case for
interference is made out. The writ petitions
are, therefore, dismissed."
Counsel for the petitioners submitted that against the order
dated 23.03.2022 (supra), some of the petitioners have filed D.B.
Special Appeal Writ (Inward No.14513/2022) at Principal Seat
Jodhpur on 19.04.2022.
In that view of the matter, these writ petitions are dismissed
in view of the judgment passed by a Co-ordinate Bench of this
court in the matter of Phoosgir (supra) dated 23.03.2022.
However, the parties are in agreement to abide by the outcome of
D.B. Special Appeal Writ (Inward No.14513/2022).
(INDERJEET SINGH),J
MG/79 to 116, 25, 133, 135 & 197-201 (Except-85, 95, 96, 100, 102, 105, 107, 109 & 113)
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