Nagar Parishad Alwar vs Ram Swroop And Ors
2022 Latest Caselaw 3306 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Second Appeal No. 181/1998

                                    Nagar Parishad Alwar
                                                                                                      ----Appellant
                                                                       Versus
                                    Ram Swroop And Ors
                                                                                                    ----Respondent

For Appellant(s) : Mr. B. K. Sharma For Respondent(s) : Mr. R. K. Mathur, Sr. Advocate with Mr. Ram Prasad

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

25/04/2022

The arguments raised by the counsel for appellant have been

concluded. Arguments of the counsel for the respondents remain

incomplete.

List the matter on 29.04.2022.

In the meanwhile, counsel for both parties may submit their

written submissions with reference of judgments relied upon and

exchange of the copies to each other.

(SUDESH BANSAL),J

Pooja/88

Powered by TCPDF (www.tcpdf.org)