Shailen Chandra Rai Son Of Sharat ... vs State Of Rajasthan
2022 Latest Caselaw 3304 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                            17418/2021

                                   Shailen Chandra Rai Son Of Sharat Chandra Rai
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 1872/2022 Lal Chand Bairwa S/o Late Shri Shiv Narayan Bairwa

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman Mr. Rahul Agarwal For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/04/2022

List these matters on 04.05.2022.

In the meantime, defect/s pointed out by the Registry be

removed.

(PANKAJ BHANDARI),J ARTI SHARMA /18-19

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