Somesh @ Kalu S/O Shri Ramvilash vs State Of Rajasthan
2022 Latest Caselaw 3267 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 139/2021

                                   Somesh @ Kalu S/o Shri Ramvilash
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Rakesh Prajapat for Mr. Mukesh Sharma For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

22/04/2022

Time is sought on behalf of the petitioner.

List this matter after six weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /16

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