Rekh Singh S/O Shri Bhola Ram ... vs State Of Rajasthan
2022 Latest Caselaw 3265 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 212/2021

                                   Rekh Singh S/o Shri Bhola Ram Gurjar
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Anil Kumar Upman For Respondent(s) : Mr. Anurag Sharma For State : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

22/04/2022

Time is sought on behalf of the counsel for the appellant.

List this matter after one week.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /18

Powered by TCPDF (www.tcpdf.org)