Rameshwar Prasad Sharma S/O Shri ... vs The Presiding Offier
2022 Latest Caselaw 3262 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Special Appeal Writ No. 1589/2019

                                   Rameshwar Prasad Sharma S/o Shri Mangi Lal Sharma
                                                                                                     ----Appellant
                                                                      Versus
                                   The Presiding Offier
                                                                                                   ----Respondent

For Appellant(s) : Ms. Sarah S. Sharma for Mr. Vigyan Shah For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

22/04/2022

No one has put in appearance on behalf of the respondent.

Time is sought on behalf of the counsel for the appellant.

List this matter after three weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /21

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