Chagan Lal S/O Ram Gopal vs State Of Rajasthan
2022 Latest Caselaw 3261 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 162/2021

                                   Chagan Lal S/o Ram Gopal
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Arvind Kumar Gupta, Sr. Adv. with Mr. Rinesh Gupta & Mr. Aniket Sharma For State : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

22/04/2022

Learned Additional Government Advocate seeks time to file

reply.

Time is granted. Reply be filed within two weeks.

List this matter after two weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /17

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