State Of Rajasthan vs Paliram Charity Trust
2022 Latest Caselaw 3258 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Special Appeal Writ No. 179/2010

                                   State Of Rajasthan
                                                                                                     ----Appellant
                                                                      Versus
                                   Paliram Charity Trust
                                                                                                   ----Respondent

For Appellant(s) : Ms. Archana for Mr. Anil Mehta, AAG For Respondent(s) : Mr. Akash Shrivastava for Mr. Sunil Nath

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

22/04/2022

On join request, let the matter be listed on 17.05.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /11

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