Rajasthan University Of ... vs Biyani Sikshan Samiti
2022 Latest Caselaw 3254 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Special Appeal Writ No. 1179/2019

                                   Rajasthan University Of Veterinary And Animal Sciences
                                                                                                     ----Appellant
                                                                      Versus
                                   Biyani Sikshan Samiti
                                                                                                   ----Respondent

For Appellant(s) : Mr. R.K. Paliwal for Mr. R.A. Katta For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

22/04/2022

Six weeks' time is granted to remove the defect/s, failing

which the present Special Appeal Writ shall stand dismissed

without further reference to the Court.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /7

Powered by TCPDF (www.tcpdf.org)