Rajkamal Builders ... vs Government Of Rajasthan
2022 Latest Caselaw 3228 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 147/2021

                                   Rajkamal Builders Infrastructure Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Government Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Umang Gupta & Mr. Ashish Guwalani For Respondent(s) : Mr. Vikram Pratap Singh

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/04/2022

Counsel for the applicant seeks further time to file reply.

Reply be filed positively within a period of two weeks.

List this matter on 12.05.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /14

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