M/S Eka Jal Private Limited vs Jaipur Nagar Nigam - Heritage ...
2022 Latest Caselaw 3227 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Arbitration Application No. 26/2021

                                   M/s Eka Jal Private Limited
                                                                                                      ----Petitioner
                                                                       Versus
                                   Jaipur Nagar Nigam - Heritage Jaipur Through Its Commissioner,
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rohan Agarwal for Mr. Rajat Ranjan For Respondent(s) : Ms. Sonal Singh for Mr. Alok Garg

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/04/2022

It is informed by counsel for the non-applicant that reply has

been filed.

Office is directed to check and tag the same.

List this matter on 28.04.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /8

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