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M/S Prem And Company (A Registered ... vs M/S Sharda Infrastructure ...
2022 Latest Caselaw 3225 Raj/2

Citation : 2022 Latest Caselaw 3225 Raj/2
Judgement Date : 21 April, 2022

Rajasthan High Court
M/S Prem And Company (A Registered ... vs M/S Sharda Infrastructure ... on 21 April, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 131/2021

                                   M/s Prem And Company (A Registered Partnership Firm)
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Sharda Infrastructure Developers,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Mohd Adil For Respondent(s) : Mr. Vinod Kumar Sharma for Mr. Saransh Saini

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/04/2022

Counsel for the applicant seeks further time to file reply.

Reply be filed positively within a period of two weeks.

List this matter on 12.05.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /13

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