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Puneet S/O Shri Rajkumar vs The New India Insurance Company ...
2022 Latest Caselaw 3193 Raj/2

Citation : 2022 Latest Caselaw 3193 Raj/2
Judgement Date : 20 April, 2022

Rajasthan High Court
Puneet S/O Shri Rajkumar vs The New India Insurance Company ... on 20 April, 2022
Bench: Sudesh Bansal
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Civil Miscellaneous Appeal No. 5606/2019

                                   Puneet S/o Shri Rajkumar
                                                                                                         ----Appellant
                                                                         Versus
                                   The New India Insurance Company Ltd.
                                                                                                      ----Respondent

For Appellant(s) : Mr. Subhash Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

20/04/2022 This appeal has been filed by claimant for enhancement of

compensation vide judgment dated 06.07.2019.

Heard.

Appeal is admitted.

Issue notice to respondent.

On request of learned counsel for appellant, notices for

respondent No.2 and 3 are dispensed with at the risk and consequences

of the appellant. Notices be issued to respondent No.1 only.

Record of the Tribunal be summoned.

(SUDESH BANSAL),J

SACHIN /22

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