Totaram S/O Late Shri Kundan Lal vs Chief Manager Rajasthan State ...
2022 Latest Caselaw 3192 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Civil Miscellaneous Appeal No. 1914/2020

                                   Totaram S/o Late Shri Kundan Lal
                                                                                                         ----Appellant
                                                                         Versus
                                   Chief Manager Rajasthan State Road Transport Corporation &
                                   Anr.
                                                                                                      ----Respondent

For Appellant(s) : Mr. Navankur Dubey For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

20/04/2022 This appeal has been filed by claimant for enhancement of

compensation vide judgment dated 23.01.2020.

Heard.

Appeal is admitted.

Issue notice to respondent.

On request of learned counsel for appellant, notices for

respondent No.2 is dispensed with at the risk and consequences of the

appellant. Notices be issued to respondent No.1 only.

Record of the Tribunal be summoned.

(SUDESH BANSAL),J

SACHIN /23

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