Pushpendra Singh Katela vs State Forest Department Anr
2022 Latest Caselaw 3121 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7501/2017

                                    Pushpendra Singh Katela
                                                                                                         ----Petitioner
                                                                        Versus
                                    State Forest Department Anr
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Sandeep Saxena For Respondent(s) : Mr. Ajay Khandal for Mr. Zakir Hussain

HON'BLE MR. JUSTICE SAMEER JAIN

Order

13/04/2022

Application (I.A. No.22138/2018) for early listing is allowed.

Learned counsel for the petitioner submits that the matter is

squarely covered by (Annexure-17) i.e. Coordinate Bench

judgment in SBCWP No.7283/2005 decided on 22.02.2017.

Learned counsel for the respondents needs to analyze the

same.

List the matter on 25.04.2022.

(SAMEER JAIN),J

Arun/24

Powered by TCPDF (www.tcpdf.org)