Dr. Sapna Yadav D/O Chandra Kumar ... vs Union Of India
2022 Latest Caselaw 3108 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 4424/2022

                                   Dr. Sapna Yadav D/o Chandra Kumar Yadav, W/o Satyadev Yadav
                                                                                                        ----Petitioner
                                                                        Versus
                                   Union Of India and Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Sudhir Yadav For Respondent(s) : Mr. Rajendra Prasad Sharma, Mr. Akshay Bhardwaj and Mr. Yuvraj Samant

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

12/04/2022 List the matter for final disposal at this stage on 22.04.2022

as prayed jointly.

Learned counsels for the respective parties are requested to

supply brief synopsis of the case alongwith copies of the

judgments they want to rely upon at least a day prior to next

date.

(MAHENDAR KUMAR GOYAL),J

MADAN/32

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