Kumar Indu Bhushan, S/O Late ... vs Union Of India
2022 Latest Caselaw 3101 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition No. 14949/2020

                                    Kumar Indu Bhushan, S/o Late Gurudayal Sahu
                                                                                                      ----Petitioner
                                                                       Versus
                                    Union Of India
                                                                                                    ----Respondent

For Petitioner(s) : Petitioner present in person For Respondent(s) : Mr. Anand Sharma with Mr. Namandeep Singh Mr. S.S. Raghav, AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

12/04/2022

Arguments heard.

Judgment reserved.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

Pcg/59

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