Anand Kumar Sharda vs State Of Rajasthan Through P P
2022 Latest Caselaw 3099 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      D.B. Criminal Appeal No. 73/2018

                                   Anand Kumar Sharda
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through P P
                                                                                                    ----Respondent

For Appellant(s) : Mr. Dushyant Singh Naruka, Adv. For Respondent(s) : Mr. Javed Choudhary, Additional Government Advocate

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

12/04/2022

List the matter on 19.07.2022 at 2:00 PM.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

PRAVESH/61

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