Neha Sharma W/O Shri Dinesh Kumar ... vs State Of Rajasthan
2022 Latest Caselaw 3098 Raj/2

Citation : 2022 Latest Caselaw 3098 Raj/2
Judgement Date : 12 April, 2022

Rajasthan High Court

Neha Sharma W/O Shri Dinesh Kumar ... vs State Of Rajasthan on 12 April, 2022

Bench: Sameer Jain

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             S.B. Writ Miscellaneous Application No. 138/2019

                                    Neha Sharma W/o Shri Dinesh Kumar Sharma
                                                                                                       ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. K.P. Singh For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE SAMEER JAIN

Order

12/04/2022

Learned counsel for the respondent submits that the matter

is no more res-integra. He submits that the same is covered by

the Division Bench judgment of this Hon'ble High Court. He wishes

to file reply.

The same is granted.

List the matter on 28.04.2022.

(SAMEER JAIN),J

Simple Kumawat /04