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Bhanwar Lal vs Rud Mal
2022 Latest Caselaw 3086 Raj/2

Citation : 2022 Latest Caselaw 3086 Raj/2
Judgement Date : 12 April, 2022

Rajasthan High Court
Bhanwar Lal vs Rud Mal on 12 April, 2022
Bench: Sudesh Bansal
          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

          S.B. Civil Restoration Application No. 392/2013

                                       IN

               S.B. Civil First Appeal No.541/2004
1. Bhanwar Lal Gangwal S/o late Shri Prem Sukh ji jain (died) now
represented by :-
1.1 Ratni Devi W/o late Shri Bhanwar Lal Gangwal.
1.2 Nathmal Gangwal S/o Shri Bhanwar Lal Gangwal.
1.3 Vinod Kumar S/o late Shri Bhanwar Lal Gangwal.
1.4 Rajendra Kumar S/o late Shri Bhanwar Lal Gangwal.
All R/o House No.1789, Jethiyon Ki Gali, Maniharon Ka Rasta, Chowkri
Modikhana, Jaipur.
1.5 Smt. Sushila Devi D/o late Shri Bhanwar Lal Gangwal W/o Shri
Kailash Chand Bilala (died):
1.5.1 Kailsh Chand Bilala S/o Bhuramal Bilala (died) both represented
by :-
1.5.2 Bhanwari Devi W/o late Shri Bhura Mal
1.5.3 Mal Chand Bilala S/o Kailash Chand Bilala.
R/o Bilala Bhawan, Station Road, Renwal, Tehsil Phulera, District
Jaipur.
1.5.4 Smt. Manju Devi D/o Shri Kailash Chand Bilala, R/o Rao Kripa
Ramji Ki Haveli, Pandya Bhawan, Amer Road, jaipur.

                                              ----Defendants No.1/Appellants.

                                     Versus

1. Rudmal Gangwal S/o late Shri Prem Sukh Gangwal (died) now
represented by :-
1.1 Mahesh Gangwal S/o late Shri Rudmal Gangwal, R/o Plot
No.76/69, Vinayak Marriage Garden, Near Saras Dairy Booth, Shipra
Path, Mansarovar.
1.2 Kamal Jain S/o late Shri Rudmal Gangwal, R/o 1790, Jethiyon Ki
Gali, Maniharon Ka Rasta, Chowkri Modikhana, jaipur.
1.3 Smt. Sumitra Soni D/o late Shri Rudmal Gangwal, W/o Shri
Rajendra Soni, R/o Plot No.1672, Soni Bhawan, Ucha Kuwa, Haldiyon
Ka Rasta, Johri Bazar, Jaipur.
1.4 Smt. Shakuntala Jain D/o late Shri Rudmal Gangwal, C/o Shri
Rajeev Jain, 1B, Vigyan Nagar, Behind Gurudwara, Kota.

                                                  ----Plaintiff/Respondent No.1

2. Shripal Gangwal S/o Shri Prem Sukh (died) now represented by :- 2.1 Naresh Kumar S/o Shripal Gangwal, R/o C/o Tarachand Kala, 690,

(2 of 2) [CRES-392/2013]

Mahaveer Nagar, Tonk Road, Behind Central Academy, jaipur. 2.2 Pawan Kumar S/o Shri Shripal Gangwal, Accounts Department, J.K. Industries, Kankroli, District Rajsamand, Rajasthan. 2.3 Prakash Chand S/o Shri Shripal Gangwal, R/o House No.3340, Gangwal Sadan, Govind Raoji ka Rasta, Chowkri Purani basti, jaipur. 2.4 Smt. Kanchan Devi W/o Shri Shripal Gangwal, R/o C/o Tarachand Kala, 690, Mahaveer Nagar, Tonk Road, Behind Central Academy, jaipur.

2.5 Smt. Gunmala Patni W/o Surendra Kumar Patni D/o Shri Shripal Gangwal through Motilal Patni, near Satyanarain Mandir, Jobner, District jaipur.

3. Smt. Lad Devi W/o Shri Motilal Bakliwal D/o Shri Prem Sukh R/o Langadiyawas Tehsil Jamwaramgarh, District jaipur. (Died as mentioned at page 6 of the impugned judgment)

4. Shri Sitaram Kumawat S/o late Shri Mohan Lal Kumawat, R/o Dungarsi Ka Bas, Mukam Post Karansar, Tehsil Phulera, District jaipur.

                                   For Petitioner(s)           :     Mr. Nitin Jain
                                   For Respondent(s)           :


                                           HON'BLE MR. JUSTICE SUDESH BANSAL
                                                          Order
                                   12/04/2022

Appellant has filed this restoration application seeking

restoration of S.B. Civil First Appeal No.541/2004.

There is some delay in filing restoration application hence a

separate application under Section 5 of Limitation Act has also

been filed.

For reasons mentioned in the application, the same is

allowed. Delay is condoned.

In view of above and for reasons mentioned in the

restoration application, the same is allowed.

The first appeal bearing S.B. Civil First Appeal No.541/2004

be restored to its original number.

(SUDESH BANSAL),J SAURABH/43

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