B.D. Memorial Kalyan Sansthan vs State Of Rajasthan
2022 Latest Caselaw 3073 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9134/2020

                                   B.D. Memorial Kalyan Sansthan
                                                                                                      ----Petitioner
                                                                      Versus
                                   State Of Rajasthan & Anr.
                                                                                                   ----Respondents

Connected With S.B. Civil Writ Petition No. 3009/2021 B.D. Memorial Kalyan Sansthan

----Petitioner Versus State Of Rajasthan & Anr.

----Respondents

For Petitioner(s) : Ms. Naina Saraf For Respondent(s) : Mr. Ravi Chirania

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

11/04/2022

List these matters on 19.04.2022 as "third case" for final

disposal at this stage.

Learned counsels for the respective parties are requested to

submit brief synopsis along with copies of judgments they want to

rely upon atleast a day prior to next date.

(MAHENDAR KUMAR GOYAL),J

Sudha/24-25

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