Commercial Taxes Officer vs M/S Atlas Copco India Ltd
2022 Latest Caselaw 3059 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                         D.B. Sales Tax Revision / Reference No. 275/2017

                                   Commercial Taxes Officer
                                                                                                      ----Petitioner
                                                                       Versus
                                   M/s Atlas Copco India Ltd
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Pranav Bhansali for Mr. Sheetanshu Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/04/2022

Counsel for the petitioner has stated that he has filed PF and

notices in time.

Office is directed to issue notice to the respondent/s.

List after service.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /5

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