Hdfc Bank Ltd vs Commissioner, Commercial Taxed ...
2022 Latest Caselaw 2897 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 14978/2021

                                   HDFC Bank Ltd.
                                                                                                        ----Petitioner
                                                                        Versus
                                   Commissioner, Commercial Taxed Department & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Pankaj Gupta For Respondent(s) : Mr. Harendra Neel

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

05/04/2022

Learned counsel for the respondents prays for and is granted

time to make his submission after going through the judgment of

the Hon'ble Apex Court of India dated 24.02.2022 in Civil Appeal

No.2196/2012: Punjab National Bank Vs. Union of India (UOI) and

Ors.

List the matter on 12.04.2022 as prayed.

Interim order, if any, to continue till next date.

(MAHENDAR KUMAR GOYAL),J

Sudha/40

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