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Dr Mrs Minal Bafnaandors vs State Of Raj And Ors
2022 Latest Caselaw 2893 Raj/2

Citation : 2022 Latest Caselaw 2893 Raj/2
Judgement Date : 5 April, 2022

Rajasthan High Court
Dr Mrs Minal Bafnaandors vs State Of Raj And Ors on 5 April, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Writ Petition No. 10767/2016

                                      Dr. Mrs. Minal Bafna & Ors.
                                                                                                            ----Petitioners
                                                                              Versus
                                      State Of Rajasthan
                                                                                                           ----Respondent
                                      For Petitioner(s)             :     None.
                                      For Respondent(s)             :     None.



HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

05/04/2022

List before the Bench of which one of us (Mr. Sameer Jain, J.)

is not a member.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-28

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