Society Of Catholic Education vs State Of Raj And Ors
2022 Latest Caselaw 2892 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Writ Petition No. 13469/2016

                                      Society Of Catholic Education
                                                                                                              ----Petitioner
                                                                              Versus
                                      State Of Rajasthan and Ors.
                                                                                                           ----Respondents

                                      For Petitioner(s)             :     None.
                                      For Respondent(s)             :     Mr. M.S. Singhvi, Advocate General

with Mr. Sheetanshu Sharma Advocate & Mr. Tarang Gupta Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

05/04/2022

List before the Bench of which one of us (Mr. Sameer Jain, J.)

is not a member.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-27

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