Ashok Kumar S/O Late Shri Doulat ... vs S.B.I. General Insurance Company ...
2022 Latest Caselaw 2859 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

              S.B. Cross Objection (Civil) No. 2/2020

Ashok Kumar S/o Late Shri Doulat Ram
                                                                  ----Petitioner
                                   Versus
S.b.i. General Insurance Company Ltd.
                                                                ----Respondent

Connected With S.B. Civil Miscellaneous Appeal No. 2885/2019 Ashok Kumar S/o Late Shri Dault Ram

----Petitioner Versus Sbi General Insurance Company Limited Service

----Respondent S.B. Civil Miscellaneous Appeal No. 3225/2019 Ashok Kumar S/o Late Shri Dault Ram

----Petitioner Versus Sbi General Insurance Company Limited Service

----Respondent

For Petitioner(s) : Mr. Chandra Mohan Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

05/04/2022

The Civil Misc. Appeal No.2885/2019 and Civil Misc. Appeal

No.3225/2019 have been filed by claimants seeking enhancement

of compensation as also assailed the judgment and award dated

29.03.2019 to the extent of exonerating Insurance Company from

liability to pay compensation. The Tribunal has fasten liability to

pay the compensation on owner and driver of vehicle.

(2 of 2) [XOBJC-2/2020]

It appears that owner and driver of vehicle do not file any

separate appeal against judgment and award dated 29.03.2019

and have filed cross objection No.2/2020, in appeals filed by

claimants.

In cross objection No.2/2020 filed by owner and claimants,

office has pointed out an objection that they have not deposited

the amount as required under Section 173 of Motor Vehicles Act

and has not submitted certificate with cross objection.

In case, defects pointed out by office is not removed within a

period of 30 days from today, the cross objection shall be treated

as dismissed without further reference to this Court.

(SUDESH BANSAL ),J

NITIN /29-31

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